Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(2) in The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988 (2)At the meeting of the Board, the Chairman or in his absence one of the members for the purpose to be elected at the meeting shall preside.
