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[Cites 0, Cited by 0] [Section 18L(2)] [Section 18L] [Entire Act]

State of Goa - Subsection

Section 18L(2)(b) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(b)the form of public notice and the manner in which it is so be published under sub-section (1) of section 18C;