Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Anwar @ Annu vs The State Of Madhya Pradesh on 13 May, 2019

1 MCRC-18410-2019 The High Court Of Madhya Pradesh MCRC-18410-2019 (ANWAR @ ANNU Vs THE STATE OF MADHYA PRADESH) 2 Gwalior, Dated : 13-05-2019 Parties through their counsel. List on 23/5/19.

(S. A. DHARMADHIKARI) JUDGE (and) ANAND SHRIVASTAVA 2019.05.14 10:44:18 +05'30'