Madhya Pradesh High Court
Anwar @ Annu vs The State Of Madhya Pradesh on 13 May, 2019
1 MCRC-18410-2019 The High Court Of Madhya Pradesh MCRC-18410-2019 (ANWAR @ ANNU Vs THE STATE OF MADHYA PRADESH) 2 Gwalior, Dated : 13-05-2019 Parties through their counsel. List on 23/5/19.
(S. A. DHARMADHIKARI) JUDGE (and) ANAND SHRIVASTAVA 2019.05.14 10:44:18 +05'30'