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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2)(b) in Orissa Value Added Tax Act, 2004

(b)In case of clause (c), (d), (e) and (f) of sub-section (1), from the date on which the liability of the dealer to pay tax has ceased,