Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961 1. These Rules may be called the Bihar Irrigation and Flood Protection (Betterment Contribution) Rules, 1961.
