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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(7) in Andhra Pradesh Agricultural University Act, 1963

(7)Notwithstanding anything in this Act. or the statutes made there - under , any student of the University College, who was study in 2 for any examination of the Andhra University. Sri Venkateswara University or the Osmania University shall be permitted to complete his course in preparation therefor, and the University shall make arrangements for holding for such students examinations for such period as may be prescribed, in accordance with curricula of studies of the Andhra University, Sri Venkateswara University or the Osmania. University, as the case may be.