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State of Punjab - Section

Section 52 in Punjab State Veterinary Council Rules, 1997

52. State Veterinary Register. [(Section 44 and Section 65(2)(g)].

- The Punjab Council shall, as provided in section 44 maintain the State Veterinary Register for registration in Form VIII containing the names and other relevant particulars of persons possessing the recognised veterinary qualifications and registered with the Punjab Council under the Act.