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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2) in The Delhi Sikh Gurdwaras Act, 1971

(2)The first meeting shall be held at such time and place as the Director Gurdwara Elections may appoint and shall be presided by him:Provided that while so presiding at the meeting of the Committee, the Director Gurdwara Elections shall have no right to vote.