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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(3)Social Analysis. - Importance of social perspectives in development work, displacement and resettlement of local communities with respect to creation of protected areas, legal situations, protected areas managers role and responsibility in resettlement, characteristics of an ideal resettlement scheme- what can go wrong and how to forestall these problems, protected areas people mutual influence zone analysis.