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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(1) in Gujarat Elementary Education Rules, 2010

(1)Credit to the Elementary Education Fund:- The following shall form part of, or be paid into, the elementary education fund.
(a)all sums paid or payable by the State Government on account of elementary education.
(b)such other sums as may from time to time be received on account of elementary education.