Smt. Aalok Rani Giri vs Sanjay Shukla 112 Wpc/2190/2018 Murli ... on 6 August, 2018

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Chattisgarh High Court

Smt. Aalok Rani Giri vs Sanjay Shukla 112 Wpc/2190/2018 Murli ... on 6 August, 2018

Bench: Sanjay K. Agrawal

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                                                                      NAFR

          HIGH COURT OF CHHATTISGARH, BILASPUR

                        CONT No. 779 of 2018

1. Smt. Aalok Rani Giri W/o Khudiram Giri, Aged about 59 years, R/o
   Sector - 3, Near Railway Crossing, Vidhyapati Nagar, Shivanand
   Nagar, Khamtarai-2, Raipur, District Raipur (C.G.).....[WPC No.
   412/2017]

2. Chandrashekhar Nasine S/o Dhanram Nasine, aged about 32 years,
   R/o C/o Ashwani Sharma, Opp. Pahadi Talab, Tirangi Chowk,
   Kushalpur, Raipur, District Raipur (C.G.)...[WPC No. 3044/2016]

3. Dipesh Shrivastava S/o Lakhanlal Shrivastava, aged about 38 years,
   R/o HIG 4, Arvindo Enclave Dawda Colony, Pachpedi Naka, Raipur
   District Raipur (C.G.)...[WPC No. 2751/2016]

4. Kamlesh Kumar Sahu S/o Pitambar Lal Sahu, aged about 31 years,
   R/o Near Chouhan Kirana Store, Mahadev Nagar, New
   Changorabhata, Raipur, District Raipur (C.G.)....[WPC No. 2802/2016]

5. Smt. Savitri Gupta W/o Vinod Kumar Gupta, aged about 38 years, R/o
   Navdurga Chowk, Reddy Bada near Pujari School, Raja Talab Raipur,
   Tahsil and District Raipur (C.G.)....[WPC No. 2756/2016]
                                                         ---- Petitioners

                                Versus

1. Sanjay Shukla, Secretary, Housing and Environment Department,
   Mahanadi Bhawan, P.S. and Post Rakhi, Naya Raipur, District Raipur
   (C.G.)

2. Vinit Nair, Director, Town and Village Investment Department,
   Regional Office, RDA Building, Shastri Chowk, Raipur, District Raipur
   (C.G.)

3. Jay Uraon, Tahsildar, Office of Tahsildar, Raipur, District Raipur (C.G.)

4. O.P. Choudhari, Collector, Office of Tahsildar, Raipur, District Raipur
   (C.G.)

5. Mahadeo Kwre, Sub-Divisional Offficer (Revenue), Raipur, District
   Raipur (C.G.)

6. Kishore Sinha, Naib Tahsildar, Office of Tahsildar, Raipur, District
   Raipur (C.G.)

7. M/s Sanjay Bajpai Builders Pvt. Ltd. Address Krishna Complex, 2nd
   Floor, Kachhari Chowk, Raipur (C.G.) through Director Sarita Bajpai,
   aged about 47 years, Wd/o Shri Sanjay Bajpai, R/o Exotica, Shankar
   Nagar, Raipur (C.G.)
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      8. Sarita Bajpai, aged about 47 years, Wd/o Shri Sanjay Bajpai, Director
         M/s Sanjay Bajpai Builders Pvt. Ltd., R/o Exotica, Shankar Nagar,
         Raipur (C.G.)

      9. Yogeshwar Shukla R/o Krishna Complex, 2nd Floor, Kachhari Chowk,
         Raipur (C.G.)                   ---- Respondents/ Contemnors

For Petitioners : Mr. Prateek Sharma, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 06/08/18 Heard.

2. This contempt petition has been filed by the petitioners herein, alleging non-compliance of this Court's order dated 13.09.2017 passed in WPC Nos. 2009/2015 and 2010/2015 and also the orders dated 13.09.2017 and 14.09.2017 passed in W.P.(C) Nos. 412/2017, 3044/2016, 2751/2016, 2802/2016 & 2756/2016.

3. After hearing learned counsel appearing for the petitioners, I deem it appropriate to give one opportunity to the respondents/contemnors to ensure compliance of the orders dated 13.09.2017 and 14.09.2017 passed by this Court.

4. The petitioners may also make additional representation along with the copy of this order within ten days from today before the respondents and, in turn, the respondents in the writ petition shall ensure the compliance of the Court's order dated 13.09.2017 & 14.09.2017 in its letter and spirit expeditiously.

5. With the aforesaid direction, the contempt case stands finally disposed of.

SD/-

(Sanjay K. Agrawal) Judge 3 Priyanka

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