Bombay High Court
Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 2 April, 2024
Author: Gauri Godse
Bench: Gauri Godse
5.19786.22 ia.docx
Iresh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 19786 OF 2022
IN
WRIT PETITION NO. 10667 OF 2017
Kumar Krishna D. Pathak .....Applicant
Vs.
Cuffe Castle Co-Operative Housing Society .....Respondents
Ltd. and Ors
Mr. Kumar Krishna Pathak applicant in person
CORAM : GAURI GODSE, J.
DATE : 2nd APRIL 2024
P.C.
1. By this application, party in person prays for permitting him to appear in person and argue his matter. He submits that the Committee had not permitted him to appear in person. Hence, he has filed this application.
2. I have perused the papers. There is an administrative order dated 12th April 2022 permitting the applicant/petitioner to appear in 1/2 5.19786.22 ia.docx person in Writ Petition No. 10667 of 2017. Copy of report/administrative order dated 12 th April 2022 is on the record of the Writ Petition No. 10667 of 2017. In view of the said administrative order, this application is not required to be decided. Hence, Interim Application No. 19786 of 2022 is disposed of.
3. Petitioner prays for fixing some date in June 2024 to enable him to argue the writ petition.
4. At his request, list the petition on 28 th June 2024. To be listed under the caption "For Admission".
[GAURI GODSE, J.] 2/2 Signed by: Iresh S. Mashal Designation: PS To Honourable Judge Date: 03/04/2024 13:43:55