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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4) in The U.P. Cinematograph Rules, 1951

(4)where a portable fire-extinguisher of the Chemical combination pressure type is older than three years or has not been tested previously it shall be rested by hydraulic pressure by the fire officer, to show that it can withstand for one minute a pressure of 350 lb, per square inch and a certificate of such test shall be submitted to the Licensing Authority, Similar tests shall be repeated annually.(4-A) In addition to the fire-fighting equipment specified in sub-rule (1) the following equipment shall be provided and maintained:At least 4 stirrup pumps and 8 buckets filled with a water if there is no gallery or first floor in the premises; and at least 6 stirrups pumps and 12 buckets filled with water if there is a gallery or first floor in the premises in which case, at least 12 stirrup pumps and 4 buckets filled with water shall be kept in the gallery or first floor.Attendants and staff shall be trained in the use of all fire-fighting equipment maintain in the premises.