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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(c) in Telangana Medical Practitioners Registration Act, 1968

(c)[six members] [Substituted by Act No. 10 of 2013.] to be nominated by the Government of whom two shall be from amongst such members of the teaching staff of the medical colleges in the State as are registered practitioners;