Section 5 in Gujarat State Council for Physiotherapy Act, 2011
5. Objects of Council.
- The objects of the Council shall be as follows(i)to coordinate and determine the standards of Physiotherapy education at all levels;(ii)to regulate the practice of the profession by persons possessing recognized Physiotherapy qualification;(iii)to maintain the register of Physiotherapists for the State of Gujarat;(iv)to advise the Government in matters relating to the requirement of manpower in the field of Physiotherapy.
