Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 23 in The Public Servants (Inquiries) Act, 1850

23. Definition of “Government”.—

In this Act, “the Government” means the Central Government in the case of persons employed under that Government and the State Government in the case of persons employed under that Government.