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State of Rajasthan - Section

Section 13 in The Jai Narain Vyas University Jodhpur Act, 1962

13. Other officers.

- The mode of appointment and the functions of the officers of the University other than the Chancellor and the Vice-Chancellor, in so far as they are not provided for in this Act, shall be prescribed by the Statutes and Ordinances.[x x x] [Proviso omitted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.]