Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 367 in Orissa Municipal Rules, 1953

367.

In addition to check measurement by the Municipal Engineer it is an important duty of the Inspector of Local Works that he shall during his inspections check measure works which are in progress. The number of check measurements by the Municipal Engineer should be at least 25 per cent on account bills, 50 per cent of final bills up to Rs. 2,000 (two thousand) and 100 per cent of the final bills above Rs. 2,000 (two thousand).