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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(2)(c) in The Bombay Cotton Contracts Act, 1932

(c)a clearing house for the periodical settlement of contracts or differences thereunder and for the passing on of delivery orders and for any purpose in connection with options in-cotton, and the regulation and maintenance of such clearing house;