Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] Bombay Presidency - Subsection Section 10(1)(a) in The Bombay Court of Wards Act, 1905 (a)take such steps and make such order for the temporary custody and protection of the property as the court of Wards thinks fit; and