Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(1)(v) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(v)[ maximum retail price wherever applicable with minimum printing size of 7.5 m.m. x 7.5 m.m.] [Inserted by Notification No. 1/1/2000-Fin (R&C)-I dated 31-3-2000.]