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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(1)(c) in The Punjab Homoeopathic Practitioners Act, 1965

(c)the conditions for registration referred to in sub-sections (1), [(2) and 2-A] [See Punjab Act 40 of 1976.] of section 16;