Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S. Icici Venture Funds Management Co. ... on 7 September, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.43 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16145/2015
(Arising out of impugned final judgment and order dated 13/01/2015
in ITA No. 217/2009 passed by the High Court Of Karnataka At
Bangalore)
COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S. ICICI VENTURE FUNDS MANAGEMENT CO. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P.S. Patwalia,ASG
Ms. Rekha Pandey,Adv.
Ms. Liz Mathew,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.8586/2014.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.09.07 17:42:47 IST Reason: