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State of Rajasthan - Section

Section 55 in The Rajasthan Excise Rules, 1956

55. Licence for the retail sale of tonics and medicated wines.

- Licences for the retail sale of foreign liquor in the shape of tonics and medicated wines shall be granted only to bona fide chemists and druggists and shall cover the retail sale of tonics and medicated wines containing not less than 20% and not more than 42% of proof spirit.