Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

7. Language of the Commission .-Unless otherwise permitted by an order of the Commission, the proceedings of the Commission shall be conducted in English/Hindi.