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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(5) in The Jharkhand Law Officers (Engagement) Rules, 2018

(5)a person, who is a member of the Parliament or a Legislature of the State, a Municipal Corporation, a Municipal Council, a Panchayat or any other Local Authority, shall not, as long as he hold that office, be eligible for engagement;