Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1) in Model Rules, 2011 under Bengal Ferries Act, 1885 (1)Application for the renewal of a license for a class-I boat may be made by the owner or his authorised agent in writing to the Boat Surveyor with a copy to Registration Officer;
