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[Cites 0, Cited by 0] [Section 2(85)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(85)(ii) in The Companies Act, 2013

(ii)turnover of which as per its last profit and loss account does not exceed two crore rupees or such higher amount as may be prescribed which shall not be more than twenty crore rupees: