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Patna High Court - Orders

The North Bihar Power Distribution ... vs Purnea Cold Storage & Ors on 5 November, 2018

Author: Vikash Jain

Bench: Vikash Jain

          Patna High Court CWJC No.17567 of 2013 (3) dt.05-11-2018




                             IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.17567 of 2013
                      ======================================================
                      The North Bihar Power Distribution Company Ltd. & Anr
                                                                         .... .... Petitioner/s
                                                       Versus
                      Purnea Cold Storage & Ors
                                                                       .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     : Mr. Anand Kumar Ojha
                      For the Respondent/s      : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
                      ORAL ORDER

3       05-11-2018

As prayed on behalf of the respondents, let the matter be listed on 22.11.2018.

(Vikash Jain, J) Chandran U