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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(e) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(e)'Video Cassette Player' means a cinematograph for giving exhibition of motion pictures through the use of any video tape, video cassette or video record;