Delhi High Court - Orders
M/S Jayanta Kumar Gosh Outdoor Catering ... vs Indian Railway Catering And Tourism ... on 8 December, 2020
Author: Hima Kohli
Bench: Hima Kohli, Subramonium Prasad
$~16 (Advance List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1016/2020 & C.M. No.3242/2020 (stay)
M/S JAYANTA KUMAR GOSH OUTDOOR CATERING
PRIVATE LIMITED ..... Petitioner
Through None.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LTD. ..... Respondent
Through None.
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 08.12.2020 HEARD THROUGH VIDEO CONFERENCING
1. On a perusal of the relief sought in the prayer clause it appears that the writ petition might have rendered infructuous by now. However, as none is present on behalf of either side, the Court Master shall telephonically inform them of the next date of hearing.
2. List in the category of "Directions" on the notified en bloc date i.e. 14.12.2020.
HIMA KOHLI, J SUBRAMONIUM PRASAD, J DECEMBER 8, 2020 NA