Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Jayanta Kumar Gosh Outdoor Catering ... vs Indian Railway Catering And Tourism ... on 8 December, 2020

Author: Hima Kohli

Bench: Hima Kohli, Subramonium Prasad

$~16 (Advance List)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 1016/2020 & C.M. No.3242/2020 (stay)
      M/S JAYANTA KUMAR GOSH OUTDOOR CATERING
      PRIVATE LIMITED                    ..... Petitioner
                    Through None.
                         versus

    INDIAN RAILWAY CATERING AND TOURISM
    CORPORATION LTD.                    ..... Respondent
                  Through None.
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

                   ORDER

% 08.12.2020 HEARD THROUGH VIDEO CONFERENCING

1. On a perusal of the relief sought in the prayer clause it appears that the writ petition might have rendered infructuous by now. However, as none is present on behalf of either side, the Court Master shall telephonically inform them of the next date of hearing.

2. List in the category of "Directions" on the notified en bloc date i.e. 14.12.2020.

HIMA KOHLI, J SUBRAMONIUM PRASAD, J DECEMBER 8, 2020 NA