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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Himachal Pradesh - Subsection

Section 93(1)(l) in Himachal Pradesh Co-Operative Societies Act, 1968

(l)[ an order of the Registrar made under sub-section (2) of section 11-A; or [Added by Ord. No. 4 of 1975, Sec. 9 (replaced by H. P. Act No. 7 of 1976).]