Delhi High Court - Orders
Mrs.Rajni Sangwan vs S. Kulwant Singh on 2 November, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1351/2023
MRS.RAJNI SANGWAN ..... Petitioner
Through: Mr. Bhavya Jain, Advcoate (through
VC)
versus
S. KULWANT SINGH ..... Respondent
Through: Mr. Varun Goswami and Mr. Hritik
Chaudhary, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 02.11.2023 CM APPL. 56396/2023 (for seeking change of date of hearing)
1. This is an application filed by the Respondent seeking change of date of hearing.
2. The learned counsel for the Petitioner states that he has no objection to the relief sought.
3. Accordingly, the present application is allowed.
4. The date of 01.12.2023 stands cancelled. CM(M)-1351/2023
5. List on 20.12.2023.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 2, 2023/rk/aa Click here to check corrigendum, if any This is a digitally signed order.
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