Supreme Court - Daily Orders
National Textile Corporation Ltd. vs Radhasoami Charitable Society on 23 November, 2023
Author: Dipankar Datta
Bench: Dipankar Datta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2023
(@ Diary No. 33897/2023)
IN
SPECIAL LEAVE PETITION (CIVIL) No. 16774 OF 2018
NATIONAL TEXTILE CORPORATION LTD. PETITIONER(S)
VERSUS
RADHASOAMI CHARITABLE SOCIETY & ANR. RESPONDENT(S)
O R D E R
Prayer for open Court hearing of the review petition is rejected.
Delay condoned.
We have carefully perused the review petition as also the grounds in support thereof. In our opinion, no case for review of the order dated 06.04.2023 is made out.
The review petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (DIPANKAR DATTA) NEW DELHI;
NOVEMBER 23, 2023.
Signature Not VerifiedDigitally signed by Deepak Guglani Date: 2023.11.23 17:08:28 IST Reason:
ITEM NO.1002 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. OF 2023
(@ Diary No. 33897/2023)
IN
SPECIAL LEAVE PETITION (CIVIL) No. 16774 OF 2018 NATIONAL TEXTILE CORPORATION LTD. PETITIONER(S) VERSUS RADHASOAMI CHARITABLE SOCIETY & ANR. RESPONDENT(S) (IA No. 165019/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT and IA No. 165015/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 23-11-2023 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE DIPANKAR DATTA By Circulation UPON perusing papers, the Court made the following O R D E R Prayer for open Court hearing of the review petition is rejected.
Delay condoned.
The review petition is dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of. (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)