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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(4)(iii) in Jharkhand Minor Mineral (Auction) Rules, 2017

(iii)the qualified bidder who submits the highest final price offer shall be declared as the "preferred bidder" immediately on conclusion of the auction.