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State of Meghalaya - Section

Section 5 in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

5. Acceptance and Rejection.

(1)In case of acceptance or rejection of the application for establishment of a private university, the Government shall communicate the same formally.
(2)In case of acceptance, when the formalities as per the relevant Act have been complied with, the sponsor shall procure land and have proper infrastructure including teaching staff as per the UGC norms or any other authority as the case may be without which they cannot start the university.