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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(d) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

(d)Total number of trees or quantity or other forest produce worked out and removed and the balance of the trees and other forest produce still to be worked out under the terms of the lease or agreement ;