Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Maharashtra - Subsection Section 78(b) in The Maharashtra Prohibition Act (b)sells or keeps or exposes for sale as foreign liquor, which liquor he knows or has reason to believe to be country liquor, or
