Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Superfast Parcel Service Private ... vs Union Of India & Ors on 3 March, 2015

Author: Debasish Kargupta

Bench: Debasish Kargupta

                                                        1


 03.03.2015 
    srm 
                                           W.P. No. 3698 (W) of 2015 

                              Superfast Parcel Service Private Limited & Anr. 

                                                     Versus 

                                            Union of India & Ors. 
                                                       
                      Mr. Pantu Deb Roy, 
                      Mr. Debabrata Saha Roy, 
                      Mr. R. Roy Chowdhury, 
                      Mr. Mainak Gupta, 
                      Mr. S.K. Tiwary
                                                                            ...For the Petitioners. 
                      Mr. Saptarshi Roy 
                                                                         ...For the Respondents. 
   

The  attention  of  this  Court  is  drawn  towards  a  typographical  error  which  took  place  in  the  order  dated  February  19,  2015  and  the  same  is  corrected as follows: 

The  name  of  the  respondents  in  the  cause  title  "The  State  of  West  Bengal & Ors." is replaced by "Union of India & Ors." 
The department is directed to take steps accordingly.  Urgent photostat certified copy of this order be supplied to the parties,  if applied for, subject to compliance with all necessary formalities.  
 
  ( Debasish Kar Gupta, J. )