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State of Telangana - Section

Section 12 in Telangana Occupants of Homesteads (Conferment of Ownership) Act, 1976

12. Authorised officer etc., to be public servants.

- The authorised officer and any person empowered by him under this Act shall be deemed to be public servants within the meaning of section 21 of the Indian Penal Code Central (Act 45 of 1860).