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[Cites 0, Cited by 0] [Section 171B(1)] [Section 171B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 171B(1)(ii) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(ii)accepts either for himself or for any other person any gratification as a reward for exercising any such right or for inducing or attempting to induce any other person to exercise any such right;