Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Meghalaya - Subsection Section 14(3) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (3)All offences punishable under this Act or the rules made thereunder shall be non-cognizable and bailable.
