Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25E] [Entire Act] State of Odisha - Subsection Section 25E(2) in The Wild Life (Protection) (Orissa) Rules, 1974 (2)In the event of destruction of similar animal other than the one declared to be killed, no reward shall be paid.