Section 1(3) in Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959
(3)It shall come into force on such date as the Government may, by notification, appoint.Notes. - So much of this Act as was in force on the date of the commencement of the Tamil Nadu (Added Territories) Extension of Laws Act, 1964 (Tamil Nadu Act, 1964 (Tamil Nadu Act 8 of 1964) in the State of Madras was extended to the added territories by section 3 of, and the First Schedule to, the latter Act.
