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Jammu & Kashmir High Court - Srinagar Bench

Central Bureau Of Investigation ... vs Hazra Khan on 5 October, 2021

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

S. No. 163 (FHM)
Supp. List


       IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR.

                                      CRR No. 23/2018
         Central Bureau of Investigation Anti-Corruption Branch
                                                                      ...Petitioner(s)

                         Through:     Ms. Rehana Qayoom, Adv. vice
                                      Mr. T. M. Shamsi, ASGI

                                                Vs

         Hazra Khan
                                                         ...Respondent(s)
                         Through:     None

         CORAM:
                         Hon'ble Mr. Justice Javed Iqbal Wani, Judge
                                            ORDER

05.10.2021 The instant case is a final hearing matter and has surfaced in the supplementary cause list.

List this matter in the Regular Cause List on 2nd February, 2022.

(Javed Iqbal Wani) Judge Srinagar.

05.10.2021 "Sakeena"

SAKEENA MOLVI I attest to the accuracy and authenticity of this document 20.10.2021 12:08