Jammu & Kashmir High Court - Srinagar Bench
Central Bureau Of Investigation ... vs Hazra Khan on 5 October, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 163 (FHM)
Supp. List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR.
CRR No. 23/2018
Central Bureau of Investigation Anti-Corruption Branch
...Petitioner(s)
Through: Ms. Rehana Qayoom, Adv. vice
Mr. T. M. Shamsi, ASGI
Vs
Hazra Khan
...Respondent(s)
Through: None
CORAM:
Hon'ble Mr. Justice Javed Iqbal Wani, Judge
ORDER
05.10.2021 The instant case is a final hearing matter and has surfaced in the supplementary cause list.
List this matter in the Regular Cause List on 2nd February, 2022.
(Javed Iqbal Wani) Judge Srinagar.
05.10.2021 "Sakeena"
SAKEENA MOLVI I attest to the accuracy and authenticity of this document 20.10.2021 12:08