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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(1)(d) in The Code of Criminal Procedure, 1973

(d)to convey such property or article before a Magistrate, or to guard the same on the spot until the offender is taken before a Magistrate, or otherwise dispose of it in some place of safety,