Madhya Pradesh High Court
Giriraj Prasad Gupta vs The State Of Madhya Pradesh on 16 June, 2025
1 MCRC-19853-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 19853 of 2025 (GIRIRAJ PRASAD GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 16-06-2025 List alongwith M.Cr.C.No.21408/2025.
(PRAMOD KUMAR AGRAWAL) JUDGE anu Signature Not Verified Signed by: ANUPRIYA SHARMA Signing time: 17-06-2025 14:09:57