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[Cites 0, Cited by 9] [Section 94(2)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2)(iii) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(iii)and only in the absence of (i) and (ii) above, age shall be determined by an ossification test or any other latest medical age determination test conducted on the orders of the Committee or the Board: