Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Maharashtra - Subsection Section 90(a) in Nagpur Improvement Trust Act, 1936 (a)for fixing the amount of security to be furnished by any officer or servant of the Trust from whom it may be deemed expedient to require security ;
