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Delhi High Court - Orders

Naresh Kumar Gupta vs Shri Ishwar Chand Gupta & Anr on 25 August, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.O. (COMM.IPD-TM) 585/2022
                                NARESH KUMAR GUPTA                              .....Petitioner
                                            Through:           Ms. Mannu Singh, Advocate.

                                                  versus

                                SHRI ISHWAR CHAND GUPTA & ANR.                    .....Respondents
                                             Through: None.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER

% 25.08.2022 Issue notice to the Respondents through all permissible modes, returnable on 13.12.2022.

JYOTI SINGH, J AUGUST 25, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:26.08.2022 14:57:51