Delhi High Court - Orders
Naresh Kumar Gupta vs Shri Ishwar Chand Gupta & Anr on 25 August, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 585/2022
NARESH KUMAR GUPTA .....Petitioner
Through: Ms. Mannu Singh, Advocate.
versus
SHRI ISHWAR CHAND GUPTA & ANR. .....Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 25.08.2022 Issue notice to the Respondents through all permissible modes, returnable on 13.12.2022.
JYOTI SINGH, J AUGUST 25, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:26.08.2022 14:57:51